Abdul Qadir Khan And 11 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 4391 ALL

Citation : 2016 Latest Caselaw 4391 ALL
Judgement Date : 20 July, 2016

Allahabad High Court

Abdul Qadir Khan And 11 Others vs State Of U.P. And 2 Others on 20 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 31380 of 2016
 

 
Petitioner :- Abdul Qadir Khan And 11 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sanjeev Singh,Mohd. Samiuzzaman Khan
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case on 25.07.2016 as supplementary fresh.

Order Date :- 20.7.2016

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