Mohammad Iqbal vs State Of U.P.
2016 Latest Caselaw 4365 ALL

Citation : 2016 Latest Caselaw 4365 ALL
Judgement Date : 19 July, 2016

Allahabad High Court

Mohammad Iqbal vs State Of U.P. on 19 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 4037 of 2014
 

 
Appellant :- Mohammad Iqbal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Nikhil Kumar,Prashant
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Abhai Kumar, J.

List in next cause list.

Order Date :- 19.07.2016.

Vinod.

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