Citation : 2016 Latest Caselaw 4358 ALL
Judgement Date : 19 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 27 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23095 of 2016 Applicant :- Shanu Opposite Party :- State Of U.P. Counsel for Applicant :- Shrawan Kumar Dubey Counsel for Opposite Party :- G.A. Hon'ble Pratyush Kumar,J.
Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.
List on 22.8.2016, before appropriate Bench.
Order Date :- 19.7.2016
G.S
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!