Subhash Chandra vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 4348 ALL

Citation : 2016 Latest Caselaw 4348 ALL
Judgement Date : 19 July, 2016

Allahabad High Court

Subhash Chandra vs State Of U.P. And 3 Ors. on 19 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 29022 of 2016
 

 
Petitioner :- Subhash Chandra
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Mohammad Navi Husain
 
Counsel for Respondent :- C.S.C.,Ravindra Kumar Gaur
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Ravindra Kumar Gaur has put in appearance on behalf of respondent nos. 2 and 3. He may seek instruction whether the Government Order on which the petitioner is placing reliance, is still in force or it has been superseded.

Put up this case as a supplementary fresh on 03.08.2016.

Order Date :- 19.7.2016

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