Hajari Lal vs State Of U.P. And 3 Others
2016 Latest Caselaw 4336 ALL

Citation : 2016 Latest Caselaw 4336 ALL
Judgement Date : 18 July, 2016

Allahabad High Court

Hajari Lal vs State Of U.P. And 3 Others on 18 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 21039 of 2016
 

 
Applicant :- Hajari Lal
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Kailash Prasad Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Put up on 20.7.2016 as unlisted.

Order Date :- 18.7.2016

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