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Kuldeep Kumar And Another vs Chairman, Nagar Panchayat And ...
2016 Latest Caselaw 4329 ALL

Citation : 2016 Latest Caselaw 4329 ALL
Judgement Date : 18 July, 2016

Allahabad High Court
Kuldeep Kumar And Another vs Chairman, Nagar Panchayat And ... on 18 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 7583 of 2005
 

 
Petitioner :- Kuldeep Kumar And Another
 
Respondent :- Chairman, Nagar Panchayat And Others
 
Counsel for Petitioner :- Mool Behari Saxena,A.Singh,A.T. Kulshrestha,M.S.Saxena,Pankaj Govil,Saurabh Gaur,Surendra Kaur
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On  the request of the learned counsel for the respondent, matter is adjourned for the day.

List after two weeks.

Office is directed to de-link the writ petition no.14679 of 2006 (Dinesh Kumar v. State of U.P. and other) and writ petition no.61596 of 2005 (Mahendra Pal Singh v. Nagar Panchayat, Bilaspur and others) from the leading writ petition.

Order Date :- 18.7.2016

AU

 

 

 
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