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Hari Shankar Sharma vs State Of U.P. & Others
2016 Latest Caselaw 4325 ALL

Citation : 2016 Latest Caselaw 4325 ALL
Judgement Date : 18 July, 2016

Allahabad High Court
Hari Shankar Sharma vs State Of U.P. & Others on 18 July, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1789 of 1991
 

 
Applicant :- Hari Shankar Sharma
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- B.K. Srivastava,Dhiraj Srivastava
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Dhiraj Srivastava, learned counsel for the applicant.

Let the case be listed in the next cause list.

Order Date :- 18.7.2016

RU

 

 

 
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