Lorak Nath Yadav & Others vs Supdt.Engineer Nalkoop Mandal ...
2016 Latest Caselaw 4297 ALL

Citation : 2016 Latest Caselaw 4297 ALL
Judgement Date : 15 July, 2016

Allahabad High Court

Lorak Nath Yadav & Others vs Supdt.Engineer Nalkoop Mandal ... on 15 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35861 of 1998
 

 
Petitioner :- Lorak Nath Yadav & Others
 
Respondent :- Supdt.Engineer Nalkoop Mandal Alld. & Others
 
Counsel for Petitioner :- D.K.Pandey,Arvind Srivastava,Kamlesh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri D.K. Pandey, learned counsel for the petitioner.

Order Date :- 15.7.2016

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