Krishna Murari Lal And Others vs State Of U.P. And Others
2016 Latest Caselaw 4293 ALL

Citation : 2016 Latest Caselaw 4293 ALL
Judgement Date : 15 July, 2016

Allahabad High Court

Krishna Murari Lal And Others vs State Of U.P. And Others on 15 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 37854 of 1997
 

 
Petitioner :- Krishna Murari Lal And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- B.K. Srivastava
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri B.K. Srivastava, learned counsel for the petitioner.

Order Date :- 15.7.2016

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