Citation : 2016 Latest Caselaw 4277 ALL
Judgement Date : 15 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- CRIMINAL APPEAL No. - 1282 of 2016 Appellant :- Shyamu Respondent :- State Of U.P. Counsel for Appellant :- Radhey Shyam Yadav Counsel for Respondent :- G.A. Hon'ble Abhai Kumar, J.
On the request of learned counsel for the appellant, the case is passed over for the day.
List in the next cause list.
Order Date :- 15.07.2016.
Vinod.
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