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Smt. Sangita And Another vs State Of U.P. Thru Secy. And 7 ...
2016 Latest Caselaw 4267 ALL

Citation : 2016 Latest Caselaw 4267 ALL
Judgement Date : 14 July, 2016

Allahabad High Court
Smt. Sangita And Another vs State Of U.P. Thru Secy. And 7 ... on 14 July, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 38439 of 2015
 

 
Petitioner :- Smt. Sangita And Another
 
Respondent :- State Of U.P. Thru Secy. And 7 Others
 
Counsel for Petitioner :- Ram Sheel Sharma,Pankaj Kumar
 
Counsel for Respondent :- Govt.Advocate
 
Hon'ble Abhai Kumar, J.

The case is taken up in the revised list.

Vide order dated 14.07.2015 passed by this Court, the petitioners were directed to file a supplementary affidavit bringing on record the marriage certificate, if any, and also the age proof of the carpus. So far no supplementary affidavit has been filed.

In the interest of justice, the case is passed over for the day.

List in next cause list.

Order Date : - 14.07.2016.

Vinod.

 

 

 
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