Shaukat Ali vs State Of U.P.
2016 Latest Caselaw 4265 ALL

Citation : 2016 Latest Caselaw 4265 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Shaukat Ali vs State Of U.P. on 14 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Criminal Misc. Correction Application No.208394 of 2916
 
In
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19452 of 2016
 

 
Applicant :- Shaukat Ali
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Application is allowed.

Order Date :- 14.7.2016

Irshad

Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19452 of 2016

Applicant :- Shaukat Ali

Opposite Party :- State Of U.P.

Counsel for Applicant :- Rajesh Dwivedi

Counsel for Opposite Party :- G.A.

Hon'ble Kaushal Jayendra Thaker,J.

Put up on 25.7.2016 as fresh instead of 24.7.2016.

Order Date :- 14.7.2016

Irshad