Agya Ram vs State Of U.P. And Ors.
2016 Latest Caselaw 4262 ALL

Citation : 2016 Latest Caselaw 4262 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Agya Ram vs State Of U.P. And Ors. on 14 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 44957 of 1999
 

 
Petitioner :- Agya Ram
 
Respondent :- State Of U.P. And Ors.
 
Counsel for Petitioner :- Tarun Verma,R C Singh,Rajeshwar Yadav,V.P. Shukla
 
Counsel for Respondent :- C.S.C.,Nripendra Misra,Suman Sirohi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 14.7.2016

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