Abhay Raj And Others vs Addl. Commissioner And Others
2016 Latest Caselaw 4240 ALL

Citation : 2016 Latest Caselaw 4240 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Abhay Raj And Others vs Addl. Commissioner And Others on 14 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 49197 of 2012
 

 
Petitioner :- Abhay Raj And Others
 
Respondent :- Addl. Commissioner And Others
 
Counsel for Petitioner :- Mrs. Sushma Devi,D.S.P. Singh
 
Counsel for Respondent :- C.S.C.,Ajay Kumar Banerjee,D.D. Chauhan
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 14.7.2016

Download the LatestLaws.com Mobile App