Sukh Sagar Pandey vs State Of U.P.
2016 Latest Caselaw 4239 ALL

Citation : 2016 Latest Caselaw 4239 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Sukh Sagar Pandey vs State Of U.P. on 14 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 10272 of 1995
 

 
Petitioner :- Sukh Sagar Pandey
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Arun Tandon,D. Shukla,Mithlelsh Kumar,Shiv Babu Dubey
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 14.7.2016

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