Raj Karan Singh Patel vs State Of U.P. & Others
2016 Latest Caselaw 4238 ALL

Citation : 2016 Latest Caselaw 4238 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Raj Karan Singh Patel vs State Of U.P. & Others on 14 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 48507 of 2000
 

 
Petitioner :- Raj Karan Singh Patel
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Satish Dwivedi,Arvind Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned Standing Counsel, the matter is adjourned for the day.

List this case in the next cause list.

Order Date :- 14.7.2016

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