Himanshu Chauhan vs State Of U.P. Thru Secy. And 5 ...
2016 Latest Caselaw 4222 ALL

Citation : 2016 Latest Caselaw 4222 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Himanshu Chauhan vs State Of U.P. Thru Secy. And 5 ... on 14 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 14306 of 2015
 

 
Petitioner :- Himanshu Chauhan
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- Dushyant Kumar
 
Counsel for Respondent :- Govt.Advocate
 
Hon'ble Abhai Kumar, J.

List revised. None is present to press this petition on behalf of the petitioner.

In the interest of justice, list in next cause list.

Order Date :- 14.07.2016.

Vinod.

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