Citation : 2016 Latest Caselaw 4217 ALL
Judgement Date : 14 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- GOVERNMENT APPEAL No. - 2235 of 2016 Appellant :- State Of U.P. Respondent :- Bhagelu & Another Counsel for Appellant :- G.A. Hon'ble Abhai Kumar, J.
On the request of counsel for the applicant, the case is passed over for the day.
List in next cause list.
Order Date :- 14.07.2016.
Vinod.
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