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Vimal @ Kelu vs State Of U.P. & Another
2016 Latest Caselaw 4203 ALL

Citation : 2016 Latest Caselaw 4203 ALL
Judgement Date : 13 July, 2016

Allahabad High Court
Vimal @ Kelu vs State Of U.P. & Another on 13 July, 2016
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CRIMINAL REVISION No. - 1672 of 2016
 

 
Revisionist :- Vimal @ Kelu
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Namit Kumar Sharma,Ashutosh Upadhyay
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Issue notice returnable on 26.8.2016.

Put up as fresh.

Order Date :- 13.7.2016

Irshad

 

 

 
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