Harjendar Singh Kahllon vs State Of U.P. And 41 Others
2016 Latest Caselaw 4197 ALL

Citation : 2016 Latest Caselaw 4197 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Harjendar Singh Kahllon vs State Of U.P. And 41 Others on 13 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- APPLICATION U/S 482 No. - 18339 of 2016
 

 
Applicant :- Harjendar Singh Kahllon
 
Opposite Party :- State Of U.P. And 41 Others
 
Counsel for Applicant :- Ishwar Chandra Tyagi,Amit Misra,Anmol Kumar Dubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Issue notice.

Call for the record proceedings.

It is stated that there is a huge delay of about 9 years which can be looked when the matter is heard for admission.

Order Date :- 13.7.2016

Irshad

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