Vishnu Dutta Misra vs Principal Accountant General And ...
2016 Latest Caselaw 4194 ALL

Citation : 2016 Latest Caselaw 4194 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Vishnu Dutta Misra vs Principal Accountant General And ... on 13 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4593 of 2000
 

 
Petitioner :- Vishnu Dutta Misra
 
Respondent :- Principal Accountant General And Others
 
Counsel for Petitioner :- M.K. Gupta,Pankaj Agarwal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner seeks leave to implead the State of U.P. as respondent in the writ petition.

Leave is granted.

List in the next cause list.

Order Date :- 13.7.2016

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