Mohd. Raees vs State Of U.P. And 4 Others
2016 Latest Caselaw 4188 ALL

Citation : 2016 Latest Caselaw 4188 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Mohd. Raees vs State Of U.P. And 4 Others on 13 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18377 of 2016
 

 
Petitioner :- Mohd. Raees
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ramakant Tiwari,Amar Nath Bhargava
 
Counsel for Respondent :- C.S.C.,Baleshwar Chaturvedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Cases of Amar Nath Bhargava, counsel for the petitioner are reported to be adjourned upto 25.07.2016.

List this case after 25.07.2016

Order Date :- 13.7.2016

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