Mool Shankar Shukla vs Union Of India And 2 Others
2016 Latest Caselaw 4184 ALL

Citation : 2016 Latest Caselaw 4184 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Mool Shankar Shukla vs Union Of India And 2 Others on 13 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 16344 of 2016
 

 
Petitioner :- Mool Shankar Shukla
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Sasmita Srivastava,Pankaj Kumar Srivastava
 
Counsel for Respondent :- A.S.G.I.,Ashok Trivedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.

List after expiry of the said period.

Order Date :- 13.7.2016

Download the LatestLaws.com Mobile App