Brijendra Pal Sharma vs Regional Selection Committee And ...
2016 Latest Caselaw 4179 ALL

Citation : 2016 Latest Caselaw 4179 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Brijendra Pal Sharma vs Regional Selection Committee And ... on 13 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 5938 of 2000
 

 
Petitioner :- Brijendra Pal Sharma
 
Respondent :- Regional Selection Committee And Others
 
Counsel for Petitioner :- V.K. Shukla,Birendra Kaushik,C.K.Rai,D.K. Tripathi,P.S.Baghel,Virendrakaushik
 
Counsel for Respondent :- C.S.C.,H.N. Shukla,R.P. Shukla,R.R. Shukla
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Case is released.

List before appropriate bench.

Order Date :- 13.7.2016

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