Ajay Puri vs State Of U.P. And Another
2016 Latest Caselaw 4173 ALL

Citation : 2016 Latest Caselaw 4173 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Ajay Puri vs State Of U.P. And Another on 13 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- APPLICATION U/S 482 No. - 17245 of 2016
 

 
Applicant :- Ajay Puri
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.S. Sharma,Rajeshwar Singh Chauhan
 
Counsel for Opposite Party :- G.A.,Amit Kumar Srivastava
 

 
Hon'ble Kaushal Jayendra Thaker,J.

List/put up day-after-tomorrow before this Bench as fresh.

Order Date :- 13.7.2016

Irshad

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