Citation : 2016 Latest Caselaw 4170 ALL
Judgement Date : 13 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 7210 of 2000 Petitioner :- Putti Lal Verma Respondent :- State Of U.P. And Another Counsel for Petitioner :- S.C. Tiwari Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Passed over on the illness slip of Sri S.C. Tiwari, counsel for the petitioner.
Order Date :- 13.7.2016
AU
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