Satya Narain vs Dy. Director Of Consolidation And ...
2016 Latest Caselaw 4167 ALL

Citation : 2016 Latest Caselaw 4167 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Satya Narain vs Dy. Director Of Consolidation And ... on 13 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 18062 of 2007
 

 
Petitioner :- Satya Narain
 
Respondent :- Dy. Director Of Consolidation And Others
 
Counsel for Petitioner :- Shyam Narain Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 13.7.2016

Rahul /-

Download the LatestLaws.com Mobile App