Kunwar Sen & Tohers vs Board Of Revenue U.P. At Lucknwo ...
2016 Latest Caselaw 4166 ALL

Citation : 2016 Latest Caselaw 4166 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Kunwar Sen & Tohers vs Board Of Revenue U.P. At Lucknwo ... on 13 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 766 of 2008
 

 
Petitioner :- Kunwar Sen & Tohers
 
Respondent :- Board Of Revenue U.P. At Lucknwo Thru' Chairman & Others
 
Counsel for Petitioner :- Manoj Kumar Mathur
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 13.7.2016

Rahul /-

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