Citation : 2016 Latest Caselaw 4157 ALL
Judgement Date : 13 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 6 Case :- WRIT - B No. - 12535 of 2015 Petitioner :- Ram Ugrah And 5 Ors Respondent :- Cheif Revenue Officer, Mau And 9 Ors Counsel for Petitioner :- V.K. Singh,Manvendra Nath Singh Counsel for Respondent :- C.S.C.,A.K. Singh,P.K. Pandey,R.C. Singh,R.C. Upadhyay Hon'ble Ram Surat Ram (Maurya),J.
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Order Date :- 13.7.2016
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