Mithlesh Kumari And 3 Others vs D.D.C. And 3 Ors.
2016 Latest Caselaw 4156 ALL

Citation : 2016 Latest Caselaw 4156 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Mithlesh Kumari And 3 Others vs D.D.C. And 3 Ors. on 13 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 31464 of 2016
 

 
Petitioner :- Mithlesh Kumari And 3 Others
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- Madhusudan Dikshit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Sri Shivaji Sisodia holding brief of Sri Virendra Singh Yadav states that a caveat has been filed on behalf of respondent - 4.

On his request, put up tomorrow as fresh.

Order Date :- 13.7.2016

Rahul /-

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