Chandrapal Yadav vs The District Cooperative Bank, ...
2016 Latest Caselaw 4126 ALL

Citation : 2016 Latest Caselaw 4126 ALL
Judgement Date : 12 July, 2016

Allahabad High Court

Chandrapal Yadav vs The District Cooperative Bank, ... on 12 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 21067 of 2016
 
Petitioner :- Chandrapal Yadav
 
Respondent :- The District Cooperative Bank, Fatehpur And 2 Others
 
Counsel for Petitioner :- Abhishek Sharma,Rajiv Sharma
 
Counsel for Respondent :- Shiv Nath Singh,Dharmendra Pratap Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent is granted three weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List in the week commencing 08.08.2016.

The interim order is extended till the next date of listing.

Order Date :- 12.7.2016

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