Sandeep vs State Of U.P.
2016 Latest Caselaw 4116 ALL

Citation : 2016 Latest Caselaw 4116 ALL
Judgement Date : 12 July, 2016

Allahabad High Court

Sandeep vs State Of U.P. on 12 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21919 of 2016
 

 
Applicant :- Sandeep
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Suresh Dhar Dwivedi
 
Counsel for Opposite Party :- G.A. 
 
Hon'ble Abhai Kumar, J.

This is second bail application on behalf of applicant.

The first bail application was rejected by another Bench of this Court vide order dated 02.09.2015 passed by Hon'ble Manoj Misra, J. in Criminal Misc. Bail Application No. 39089 of 2014.

List before appropriate Bench with relevant record.

Order Date :- 12.07.2016.

Vinod.

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