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Jeet Lal Maurya And 5 Others vs State Of U.P. And Another
2016 Latest Caselaw 4110 ALL

Citation : 2016 Latest Caselaw 4110 ALL
Judgement Date : 12 July, 2016

Allahabad High Court
Jeet Lal Maurya And 5 Others vs State Of U.P. And Another on 12 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- APPLICATION U/S 482 No. - 19089 of 2016
 

 
Applicant :- Jeet Lal Maurya And 5 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ram Adhin
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Civil Misc. Correction Application No.202420 of 2016

Counsel for the petitioners is permitted to amend the prayer clause of the petition. 

In the 2nd as well as 6th lines of paragraph -2 of the order dated 23.6.2016 in place of year "2016",  the year "2015" be read.

The correction application is allowed.

Order Date :- 12.7.2016

Rahul /-

 

 

 
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