Sagar Kumar vs Sister Alaxis, Manager And Anr.
2016 Latest Caselaw 4095 ALL

Citation : 2016 Latest Caselaw 4095 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Sagar Kumar vs Sister Alaxis, Manager And Anr. on 11 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 3511 of 2016
 

 
Petitioner :- Sagar Kumar
 
Respondent :- Sister Alaxis, Manager And Anr.
 
Counsel for Petitioner :- Tej Bhanu Pandey,Tawvab Ahmed Khan
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 11.7.2016

Rahul /-

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