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Mohd. Jaheer Ahamad vs State Of U.P. And 4 Others
2016 Latest Caselaw 4089 ALL

Citation : 2016 Latest Caselaw 4089 ALL
Judgement Date : 11 July, 2016

Allahabad High Court
Mohd. Jaheer Ahamad vs State Of U.P. And 4 Others on 11 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 20678 of 2016
 

 
Petitioner :- Mohd. Jaheer Ahamad
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Raj Mani Vishwakarma
 
Counsel for Respondent :- C.S.C.,Pradeep Kumar Srivastava,S C Srivastav,Satish Chaturvedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent no.5 is granted two weeks further time to file counter affidavit Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the said period.

Order Date :- 11.7.2016

AU

 

 

 
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