M/S Nehru Steels vs The Commissioner Of Central ...
2016 Latest Caselaw 4083 ALL

Citation : 2016 Latest Caselaw 4083 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

M/S Nehru Steels vs The Commissioner Of Central ... on 11 July, 2016

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CENTRAL EXCISE APPEAL No. - 82 of 2010
 

 
Appellant :- M/S Nehru Steels
 
Respondent :- The Commissioner Of Central Excise, Meerut
 
Counsel for Appellant :- A.P. Mathur
 
Counsel for Respondent :- S.P. Kesarwani (Ssc-It)
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Kaushal Jayendra Thaker,J.

Cases of Sri A.P. Mathur are reported to be adjourned till 25.7.2016.

List thereafter.

Order Date :- 11.7.2016

Irshad

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