M/S J.M. Agarwal Tobacco Co. Pvt. ... vs The Commissioenr Of Central ...
2016 Latest Caselaw 4079 ALL

Citation : 2016 Latest Caselaw 4079 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

M/S J.M. Agarwal Tobacco Co. Pvt. ... vs The Commissioenr Of Central ... on 11 July, 2016

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CENTRAL EXCISE APPEAL No. - 247 of 2010
 

 
Appellant :- M/S J.M. Agarwal Tobacco Co. Pvt. Ltd. Thru' Brijesh Sharma
 
Respondent :- The Commissioenr Of Central Excise, Lucknow
 
Counsel for Appellant :- A.P. Mathur
 
Counsel for Respondent :- S.S.C.,B.K Singh Raghuvanshi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Kaushal Jayendra Thaker,J.

Cases of Sri A.P. Mathur are reported to be adjourned till 25.7.2016.

List thereafter.

Order Date :- 11.7.2016

Irshad

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