Kedar Nath Singh And Another vs Chief Revenue Officer/D.D.C. And ...
2016 Latest Caselaw 4075 ALL

Citation : 2016 Latest Caselaw 4075 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Kedar Nath Singh And Another vs Chief Revenue Officer/D.D.C. And ... on 11 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 20217 of 2016
 

 
Petitioner :- Kedar Nath Singh And Another
 
Respondent :- Chief Revenue Officer/D.D.C. And 2 Others
 
Counsel for Petitioner :- Pradeep Kumar Rai
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 11.7.2016

Rahul /-

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