Ramphal & Another vs Dy. Director Of Consolidation & 3 ...
2016 Latest Caselaw 4074 ALL

Citation : 2016 Latest Caselaw 4074 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Ramphal & Another vs Dy. Director Of Consolidation & 3 ... on 11 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 28647 of 2016
 

 
Petitioner :- Ramphal & Another
 
Respondent :- Dy. Director Of Consolidation & 3 Others
 
Counsel for Petitioner :- Satyendra Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 11.7.2016

Rahul /-

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