M/S Barnala Steel Industries Ltd. vs The Commissioner Central Excise ...
2016 Latest Caselaw 4068 ALL

Citation : 2016 Latest Caselaw 4068 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

M/S Barnala Steel Industries Ltd. vs The Commissioner Central Excise ... on 11 July, 2016

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CENTRAL EXCISE APPEAL No. - 231 of 2010
 

 
Appellant :- M/S Barnala Steel Industries Ltd.
 
Respondent :- The Commissioner Central Excise Meerut & Another
 
Counsel for Appellant :- Piyush Agrawal
 
Counsel for Respondent :- S.S.C.,R.S. Shukla
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Kaushal Jayendra Thaker,J.

Cases of Sri Piyush Agrawal are reported to be adjourned till 15.7.2016.

List thereafter.

Order Date :- 11.7.2016

Irshad

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