Sharda vs D.D.C. & Others
2016 Latest Caselaw 4062 ALL

Citation : 2016 Latest Caselaw 4062 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Sharda vs D.D.C. & Others on 11 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - B No. - 51930 of 2004
 

 
Petitioner :- Sharda
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- V.K. Singh,M.N. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

A week's time is granted to the Counsel for completing the formalities.

List thereafter.

Order Date :- 11.7.2016

Irshad

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