Smt. Durgi vs A.D.M. (E)/D.D.C. And Others
2016 Latest Caselaw 4059 ALL

Citation : 2016 Latest Caselaw 4059 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Smt. Durgi vs A.D.M. (E)/D.D.C. And Others on 11 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 63399 of 2012
 

 
Petitioner :- Smt. Durgi
 
Respondent :- A.D.M. (E)/D.D.C. And Others
 
Counsel for Petitioner :- S.K. Tyagi
 
Counsel for Respondent :- C.S.C.,Y.K.Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Passed over on the illness slip of Sri K.R. Sirohi, Senior Advocate.

List in next cause list.

Order Date :- 11.7.2016

Rahul /-

Download the LatestLaws.com Mobile App