Yashpal And 7 Others vs State Of U.P. And 4 Others
2016 Latest Caselaw 4047 ALL

Citation : 2016 Latest Caselaw 4047 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Yashpal And 7 Others vs State Of U.P. And 4 Others on 11 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 15816 of 2016
 

 
Petitioner :- Yashpal And 7 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Naresh Chandra Tripahti
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Counsel for the petitioner submits that the writ petition may be dismissed with liberty to file objection before the court below.

Accordingly, the writ petition is dismissed with the aforesaid liberty.

Order Date :- 11.7.2016

Rahul /-

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