Ravindra Kumar Shukla vs M.D., U.P.I.C. Association Ltd. & ...
2016 Latest Caselaw 4046 ALL

Citation : 2016 Latest Caselaw 4046 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Ravindra Kumar Shukla vs M.D., U.P.I.C. Association Ltd. & ... on 11 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 22315 of 1999
 

 
Petitioner :- Ravindra Kumar Shukla
 
Respondent :- M.D., U.P.I.C. Association Ltd. & Another
 
Counsel for Petitioner :- N.K.Nigam,J.Sahai,M.K. Nigam
 
Counsel for Respondent :- Dhananjai Awasthi,S.C.,V.K. Birla
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

No one is present for the petitioner.

Sri Krishna Agarwal, learned counsel for the respondent prays for and is granted three weeks time to file counter affidavit.

List thereafter.

Order Date :- 11.7.2016

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