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Ram Samujh vs D.D.C., Gorakhpur And Others
2016 Latest Caselaw 4022 ALL

Citation : 2016 Latest Caselaw 4022 ALL
Judgement Date : 8 July, 2016

Allahabad High Court
Ram Samujh vs D.D.C., Gorakhpur And Others on 8 July, 2016
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - B No. - 31039 of 2002
 

 
Petitioner :- Ram Samujh
 
Respondent :- D.D.C., Gorakhpur And Others
 
Counsel for Petitioner :- Madhur Prakash
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

The case is passed over on the illness slip of Shri Madhur Prakash, learned counsel for the petitioner.

List the matter on next Friday i.e on  15th of July, 2016.

Order Date :- 8.7.2016

IB

 

 

 
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