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Ram Briksha & Others vs D.D.C. & Others
2016 Latest Caselaw 4021 ALL

Citation : 2016 Latest Caselaw 4021 ALL
Judgement Date : 8 July, 2016

Allahabad High Court
Ram Briksha & Others vs D.D.C. & Others on 8 July, 2016
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - B No. - 37366 of 2002
 

 
Petitioner :- Ram Briksha & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- R.B. Yadav,Ram Baksh Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

List this matter before  the appropriate Bench along with writ petition nos.100 of 2003 and 6222 of 2002 on next Friday i.e on 15.7.2016. 

It is stated by Shri R.B.Yadav, that the matters are pending before this Court relating to similar issue.  Hence they may all be heard together.

According to him, the matter has become infructuous.

Order Date :- 8.7.2016

IB

 

 

 
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