Shahnawaz vs State Of U.P.
2016 Latest Caselaw 4017 ALL

Citation : 2016 Latest Caselaw 4017 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Shahnawaz vs State Of U.P. on 8 July, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21585 of 2016
 

 
Applicant :- Shahnawaz
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Tawvab Ahmed Khan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Raghvendra Kumar,J.

List in the first week of August, 2016.

Order Date :- 8.7.2016

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