Vijaypal Puri And 4 Others vs Dy. Director Of Consolidation ...
2016 Latest Caselaw 4013 ALL

Citation : 2016 Latest Caselaw 4013 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Vijaypal Puri And 4 Others vs Dy. Director Of Consolidation ... on 8 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 48839 of 2014
 

 
Petitioner :- Vijaypal Puri And 4 Others
 
Respondent :- Dy. Director Of Consolidation Sambhal And 14 Others
 
Counsel for Petitioner :- Pradeep Kumar Rai
 
Counsel for Respondent :- C.S.C.,Bharat Singh,Vikas Mishra
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Passed over on the illness slip of Sri Bharat Singh, counsel for the respondents.

List in next cause list.

Interim order shall continue till further order of the Court.

Order Date :- 8.7.2016

Rahul /-

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