Shiv Baks Singh And Anr. vs State Of U.P. And 8 Others
2016 Latest Caselaw 4011 ALL

Citation : 2016 Latest Caselaw 4011 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Shiv Baks Singh And Anr. vs State Of U.P. And 8 Others on 8 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 15637 of 2014
 

 
Petitioner :- Shiv Baks Singh And Anr.
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- G.K. Maurya,Ramesh Rai
 
Counsel for Respondent :- C.S.C.,Diwakar Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed, three weeks' time is allowed for filing rejoinder affidavit.

List thereafter.

Order Date :- 8.7.2016

Rahul /-

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