Ram Badan Chauhan vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 3996 ALL

Citation : 2016 Latest Caselaw 3996 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Ram Badan Chauhan vs Dy. Director Of Consolidation, ... on 8 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 19437 of 2015
 

 
Petitioner :- Ram Badan Chauhan
 
Respondent :- Dy. Director Of Consolidation, Mau And Anr.
 
Counsel for Petitioner :- Rajesh Kumar,Ganesh Pandey,Narendra Kumar
 
Counsel for Respondent :- C.S.C.,Sanjeev K Tiwari
 

 
Hon'ble Ram Surat Ram (Maurya),J.

On the request of the counsel for the respondents, list on 15th July, 2016.

Interim order shall continue till the next date of listing.

Order Date :- 8.7.2016

Rahul /-

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